(1.) Heard on I.A. No.12145/2020, which is an application for condonation of delay.
(2.) As per office note, this revision has been filed within time, therefore, no order is required to be passed on this application. The application is hereby dismissed as infructuous.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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