RAJESH KUSHWAH Vs. STATE OF M.P.

JUDGEMENT

(1.) Matter is heard through Video Conferencing.

(2.) This is the second bail application u/S.439 Cr.P.C filed by the applicant for grant of bail.

(3.) Applicant has been arrested on 08/08/2019 by Police Station Morar Distt. Gwalior (M.P.) in connection with Crime No.307/2019 registered for offence under Sections 307, 323, 452, 147, 148 of IPC.