PURUSHOTTAM MEENA Vs. STATE OF M.P.

JUDGEMENT

(1.) Heard on I.A.No.4938 of 2020 an application for permission to assist PL in the matter.

(2.) For the reasons mentioned therein, the same is allowed and Shri Ashish Singh Jadon is permitted to assist PL in the matter.

(3.) This is first bail application u/S.439 Cr.P.C filed by the applicant for grant of bail.