(1.) Heard through video conferencing.
(2.) Heard on I.A.No.2481/2020 which is an application for urgent hearing.
(3.) After hearing learned counsel for the parties, the same stands allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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