(1.) Case diary is available with learned Panel Lawyer.
(2.) This is second application filed by the applicant under Section 439 of Cr.P.C. for grant of bail.
(3.) First application was dismissed by this Court vide order dated 27/9/2019 passed in M.Cr.C. No.39626/2019.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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