(1.) Heard.
(2.) This order will govern the disposal of WA Nos.800/14 and 801/14 as it is jointly submitted by counsel for the parties that both these writ appeals involve the same issue on the identical fact situation.
(3.) For convenience the facts are noted from WA No.800/2014.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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