(1.) Case Diary is perused.
(2.) Learned counsel for the rival parties are heard.
(3.) The applicant has filed this second application u/S. 439 Cr.P.C . for grant of bail. The first application was dismissed as withdrawn vide order dated 10/01/2020 passed in MCRC No.53908/2019.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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