(1.) Parties through their counsel.
(2.) Reply has been filed today itself.
(3.) Learned counsel appearing on behalf of Union of India has informed this Court that inspite of there being an order passed by this Court, all documents have not been handed over to Income Tax Department.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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