LAWS(MPH)-2020-5-157

DEVENDRA Vs. STATE OF MADHYA PRADESH

Decided On May 14, 2020
DEVENDRA Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Shri Aashish Singh Jadon, learned counsel for the applicant.

(2.) Shri Nitin Agarwal, learned Panel Lawyer for the State.

(3.) Learned counsel for the rival parties are heard.