RAJJU Vs. STATE OF M.P

JUDGEMENT

(1.) This is the first bail application u/S.439 Cr.P.C filed by the applicant for grant of bail.

(2.) The applicant has filed this first bail application u/S.439 Cr.P.C for grant of bail.

(3.) Applicant has been arrested on 12/03/2020 by Police Station Sahrai, District Ashoknagar(M.P.) in connection with Crime No.39/2020 registered for offences under Sections 307 , 34 , 294 of IPC.