LAWS(MPH)-2020-5-127

MADHU SUDAN SHARMA Vs. STATE OF M.P.

Decided On May 12, 2020
MADHU SUDAN SHARMA Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Shri Yash Sharma, learned counsel for the applicant.

(2.) Shri Anoop Nigam, learned Panel Lawyer for respondent/State.

(3.) Shri Atul Gupta, learned counsel for respondent/complainant.