LAWS(MPH)-2020-3-48

ZAHEER QURESHI Vs. STATE OF MADHYA PRADESH

Decided On March 04, 2020
Zaheer Qureshi Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Record of the trial court has been received.

(2.) Heard on admission.

(3.) Admit.