ARPIT JAIN Vs. CENTRAL BUREAU OF NARCOTICS

JUDGEMENT

(1.) Heard through video conferencing

(2.) The applicant has been arrested on 12/1/2017 in connection with Crime No.1/2017 registered at Police Station Narcotics, Morar Distt. Gwalior for offence under Sections 8/22, 29 of the NDPS, Act.

(3.) This tenth application has been filed mainly on the ground of period of detention.