(1.) Heard.
(2.) Case diary perused.
(3.) The applicant has filed this second bail application under section 439 of the Cr.P.C. for grant of bail. The first bail application was dismissed as withdrawn vide order dated 20.03.2020 in M.Cr.C. No.4991/2020.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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