(1.) Heard on IA No.3350/2020, an application for early hearing.
(2.) Keeping the reasons mentioned in the application, the same is allowed. Matter is taken up through video conferencing.
(3.) Heard on IA No.1504/2020, an application under Section 5 of the Limitation Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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