MUNNA Vs. RAJESH

JUDGEMENT

(1.) This order will govern disposal of MA Nos.1666/18, 1670/18, 1674/18, 1675/18 and 1676/18, as it has been submitted by counsel for parties that all these appeals involve same issue.

(2.) By these appeals the appellants/claimants have challenged the award dated 27/10/2017 passed by Motor Accident Claims Tribunal Dhar seeking enhancement of compensation amount. Necessary details of these appeals are as under: Appeal No. Claim Case no. Name of Amount deceased awarded by the tribunal

(3.) Appellants had filed the claim petition before the tribunal with the plea that deceased were travelling in Eicher Vehicle No. MP-09-GE-7385 on 22/5/2012 when the accident was