LAWS(MPH)-2020-7-282

RAKESH KUSHWAH Vs. STATE OF MADHYA PRADESH

Decided On July 01, 2020
Rakesh Kushwah Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Case diary is available.

(2.) Heard finally, through video conferencing.

(3.) Investigating Officer is present in person in compliance of order dated 26/06/2020.