MANGILAL Vs. DISTRICT TRADE AND INDUSTRIES

Referred Judgements :-

KUNAPUREDDY RAO V. LAND ACQUISITION OFFICER [REFERRED TO]
WAHEED PATEL BY LRS V. CHIEF ENGINEER ID [REFERRED TO]
MOHAMMAD HASNUDDIN VS. STATE OF MAHARASHTRA [REFERRED TO]
OFFICER ON SPECIAL DUTY LAND ACQUISITION VS. SHAH MANILAL CHANDULAL [REFERRED TO]
UNION OF INDIA VS. HANSOLI DEVI [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. S U T N I SANGAM [REFERRED TO]
BHAGWAN DAS VS. STATE OF UP [REFERRED TO]
BHIKHABHAI CHHITABHAI VS. STATE OF GUJARAT [REFERRED TO]
STATE OF UTTAR PRADESH VS. SRI ABDUL KARIM [REFERRED TO]
MUNIVENKATAPPA VS. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY [REFERRED TO]
MANGILAL JAWANMAL VS. SPECIAL LAND ACQUISITION OFFICER I THANA [REFERRED TO]
LAKSHMI NARAYAN VS. STATE OF RAJASTHAN [REFERRED TO]
POPAT BAHIRU GOVARDHANE VS. SPECIAL LAND ACQUISITION OFFICER [REFERRED TO]
State of M.P. VS. Chouthmal [REFERRED TO]