(1.) Heard finally through Video Conferencing.
(2.) Case diary is available.
(3.) This Second application under Section 439 of Cr.P.C. has been filed for grant of bail. First Application i.e., M.Cr.C. No. 30811/2019 was dismissed on 13-8-2019 on merits.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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