REGENT COMPUTRONICS PVT. LTD.

MUKESH TRIPATHI Appellant

V/S

STATE OF MADHYA PRADESH Respondents

Referred Judgements :-

CHETKAR JHA VS. VISHWANATH PRASAD VERMA [REFERRED TO]
UNION OF INDIA VS. SOMASUNDARAM VISWANATH [REFERRED TO]
SENIOR SUPERINTENDENT OF POST OFFICES ALLAHABAD VS. IZHAR HUSSAIN [REFERRED TO]
P MAHENDRAN MALTEESH Y ANNIGERI VS. STATE OF KARNATAKA [REFERRED TO]
N T DEVIN KATTI VS. KARNATAKA PUBLIC SERVICE COMMISSION [REFERRED TO]
N T DEVIN KATTI VS. KARNATAKA PUBLIC SERVICE COMMISSION [REFERRED TO]
AGRICULTURAL MARKET COMMITTEE VS. SHALIMAR CHEMICAL WORKS LIMITED [REFERRED TO]
GOPAL KRUSHNA RATH VS. M A A BAIG [REFERRED TO]
ADDITIONAL DISTRICT MAGISTRATE REV DELHI ADMN VS. SIRI RAM [REFERRED TO]
SEC A P PUBLIC SERVICE COMMISSION VS. B SWAPNA [REFERRED TO]
SONIA VS. ORIENTAL INSURANCE CO LTD [REFERRED TO]
MOHD SOHRAB KHAN VS. ALIGARH MUSLIM UNIVERSITY [REFERRED TO]
RAM DAYAL PRAJAPATI VS. STATE OF MADHYA PRADESH [REFERRED TO]

JUDGEMENT

(1.) The aforesaid petitions have been filed by the petitioners on similar facts and grounds involving similar issues and relief and, therefore, these petitions are heard conjointly and decided by this common order with the consent of the learned counsel appearing for the parties.

(2.) The petitioners have filed these petitions being aggrieved by the rejection of their application forms for recruitment on the post of Clerk-Steno/Assistant Grade-Ill.

(3.) The case of the petitioners before this Court is that they had applied for the aforesaid post pursuant to an advertisement published in the newspaper on 3-1-2010.

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MUKESH TRIPATHI Vs. REGISTRAR GENRAL

Referred Judgements :-

JUDGEMENT

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