BHAGIRATH PRASAD Vs. ELECTION COMMISSION OF INDIA

Referred Judgements :-

RAMANLAL PREMI VS. SHIVPRATAP SINGH AND ANOTHER [REFERRED TO]
SHARIF UD DIN VS. ABDUL GANI LONE [REFERRED TO]
MITHILESH KUMAR PANDEY VS. BAIDYANATH YADAV [REFERRED TO]
RAJENDRA SINGH J P GOYAL BISHAMBHAR NATH PANDE VS. USHA RANI:RAJ NARAIN:RAJ NARAIN [REFERRED TO]
ANIL R DESHMUKH VS. ONKAR N WAGH [REFERRED TO]
T M JACOB VS. C POULOSE [REFERRED TO]
RAM PRASAD SHARMA VS. MANI KUMAR SUBBA [REFERRED TO]
SARDAR HARCHARAN SINGH BRAR VS. SUKH DARSHAN SINGH [REFERRED TO]
CHANDRAKANT UTTAM CHODANKAR VS. DAYANAND RAYU MANDRAKAR [REFERRED TO]
UMESH CHALLIYIL VS. K P RAJENDRAN [REFERRED TO]
SHASHI BHUSHAN BAJPAI VS. MADHAVRAO SCINDIA [REFERRED TO]
URMILA DEVI VS. RETURNING OFFICER PANCHAYAT [REFERRED TO]
RAJEEV GUPTA VS. UNION OF INDIA [REFERRED TO]