REGENT COMPUTRONICS PVT. LTD.

MANDAVILLI SUJATHA Appellant

V/S

BARATAM VYKUNTARAO Respondents

Referred Judgements :-

SANDHYA RANI SARKAR VS. SUDHA RANI DEBI [REFERRED TO]
RAMANKUTTY GUPTAN VS. AVARA [REFERRED TO]
YESHODA VS. K NAGARAJAN [FOLLOWED ON]
P V CHALAPATHI VS. T SUBBA REDDY [REFERRED TO]

JUDGEMENT

(1.) Heard both sides.

(2.) This revision petition is directed against the order of the Additional Senior Civil Judge, Srikakulam dated 18-8-1999 passed in un-numbered I.A. filed in O.S. No. 110 of 1996.

(3.) The learned Counsel for both sides agreed that the petition may be heard and disposed of on merits at the admission stage.

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MANDAVILLI SUJATHA Vs. BARATAM VYKUNTARAO

Referred Judgements :-

JUDGEMENT

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