BHANGAY M N Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY

JUDGEMENT

(1.) This writ appeal is against the order of a learned single Judge of this Court disposing Writ Petition No.14169 of 1992 with certain directions.

(2.) Not satisfied with the directions given by the learned single Judge, the writ petitioner filed the present appeal.

(3.) The appellant, who is working as a Grade-I Art Teacher in the Jawaharlal Nehru Technological University, 1st respondent herein, filed the writ petition claiming the following three reliefs:-