ADDEPALLY NAGESWARA RAO Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

MOHORI BIBEE V. DHARMODAS GHOSE [REFERRED TO]
LACHHMAN DAS V. COMMISSIONER OF INCOME-TAX [REFERRED TO]
JEEWANRAM GANGARAM V. COMMISSIONER OF INCOME-TAX [REFERRED TO]
COMMISSIONER OF INCOME-TAX V. SHAH JETHAJI PHULCHAND [REFERRED TO]
MEENAKSHI ACHI V. P.S.M. SUBRAMANIAN CHETTIAR [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY VS. DWARKADAS KHETAN AND CO [REFERRED TO]
N T PATEL AND CO VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
COMMISSIONER OF INCOME TAX MYSORE BANGALORE IN BOTH APPEALS VS. SHALL MOHANDAS SADHURAM MYSORE IN BOTH THE APPEALS [REFERRED TO]
THACKER AND COMPANY VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
MOHAN LAL SHYAM LAL VS. STATE OF U P [REFERRED TO]
LAXMI TRADING COMPANY VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
HIRALAL JAGANNATH PRASAD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
HOOSEN KASAM DADA V. COMMISSIONER OF INCOME-TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KHETAN AND CO [REFERRED TO]
SANNAPPA R AND SONS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
ANGADI AND SONS R B VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
NATIONAL TRADING COMPANY VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
KRISHNA AND BROS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
PALU C T AND SONS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]