LAWS(APH)-1969-1-10

KAJA SUDHIR Vs. PRINCIPAL GUNTUR MEDICAL COLLEGE

Decided On January 30, 1969
KAJA SUDHIR Appellant
V/S
PRINCIPAL, GUNTUR MEDICAL COLLEGE Respondents

JUDGEMENT

(1.) These six Writ Petitions relate to admission to the medical colleges in Andhra Area. In Writ Petitions Nos. 4217, 4249, 4268, 4360 and 4956 of 1968, the question is as to the interpretation of Appendix I to Rule 3 (a) of the Rules for admission as amended by g. O. Ms. No. 1499 Health dated 28/06/1968.

(2.) Before we deal with the several contentions raised before us, it is necessary to set out the qualifications of each of the petitioners.

(3.) K. Sudhir, Petitioner in Writ Petition No. 4217 of 1968, has obtained in the P.U.C. examination 230,25 marks in operational and also obtained a B Certificate in N.C.C.