REGENT COMPUTRONICS PVT. LTD.

Akula Subba Rao Appellant

V/S

A Ranganadham Respondents

Referred Judgements :-

SAMPATH KUMAR VS. AYYAKANNU [REFERRED TO]
BALDEV SINGH VS. MANOHAR SINGH [REFERRED TO]
SOUTH KONKAN DISTILLERIES VS. PRABHAKAR GAJANAN NAIK [REFERRED TO]
V MAHADEVA REDDY VS. TIRUMALA TIRUPATI DEVASTHANAMS [REFERRED TO]
WAHEEDA BEGUM VS. MD.YAKUB [REFERRED TO]
M. KAMALAMMA VS. B. DORASWAMY REDDY [REFERRED TO]
B K EDUCATIONAL SERVICES PRIVATE LIMITED VS. PARAG GUPTA AND ASSOCIATES [REFERRED TO]

JUDGEMENT

(1.) This Civil Revision Petition is directed against the order of the Court of learned VI Additional District Judge, Nellore, in I.A.No.378 of 2014 in O.S.No.216 of 2014 dated 30.04.2016.

(2.) The defendants are the petitioners.

(3.) The respondents as the plaintiffs filed I.A.No.378 of 2014 in O.S.No.216 of 2014 under Order VI Rule 17 CPC read with Rule 28 of Civil Rules of Practice to permit them to amend the plaint as set out hereunder:

Click here to view full judgment.

AKULA SUBBA RAO Vs. A RANGANADHAM

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address