LAWS(APH)-2019-11-10

B. GOWTHAM Vs. GOVERNMENT OF ANDHRA PRADESH

Decided On November 07, 2019
B. Gowtham Appellant
V/S
GOVERNMENT OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) With the consent of both the learned counsel these writ petitions are taken up for hearing.

(2.) This Court has heard Sri O. Manohar Reddy, learned counsel for the petitioners in both the matters, Sri Maheswara Rao Kuncham, learned counsel for the Anantapur Cooperative Town Bank Ltd., Anatapuramu, and the learned Government Pleader for Cooperation for the other respondents.

(3.) W.P.No.869 of 2019 is filed for the following relies -