(1.) Both these Civil Revision Petitions arise out of the same suit in O.S.No.20 of 2010 on the file of the Additional Senior Civil Judge, Kadapa,
(2.) I.A.No.483 of 2017 which was filed to reopen the matter was dismissed on 27.01.2017. Questioning the same, C.R.P.No.7435 of 2017 is filed.
(3.) I.A.No.484 of 2017 which was filed to reopen the evidence for cross-examination of P.W.I was dismissed on 24.08.2017. Questioning the same, C.R.P.No.7439 of 2017 was filed.