REGENT COMPUTRONICS PVT. LTD.

K. Muneendraiah Appellant

V/S

DISTRICT COLLECTOR Respondents

Referred Judgements :-

SYED YAKOOB VS. K S RADHAKRISHNAN [REFERRED TO]
R PRABHA DEVI VS. GOVERNMENT OF INDIA [REFERRED TO]
AMARJEET SINGH VS. DEVI RATAN [REFERRED TO]
R.VENKATA RAMUDU VS. STATE OF A.P. [REFERRED TO]
S. SREEDHAR REDDY VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]

JUDGEMENT

(1.) Since these two Writ Petitions are inter-related and as the parties are same, this Court deems it appropriate to dispose of these Writ Petitions by way of this common order.

(2.) The facts and circumstances, leading to filing of the present Writ Petitions, are as follows.

(3.) With the consent of both the learned advocates, these Writ Petitions have been heard finally.

Click here to view full judgment.

K. MUNEENDRAIAH Vs. DISTRICT COLLECTOR

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address