BHARAT COCO COLA BOTTLING SOUTH AND EAST PVT LTD Vs. CHAIRMAN, INDUSTRIAL TRIBUNAL CUM PRESIDING OFFICE

Referred Judgements :-

GAMMON INDIA LIMITED V. UNION OF INDIA [REFERRED]
ANAKAPALLE CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LIMITED VS. WORKMEN [REFERRED]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. WORKMENIN ALL THE [REFERRED]
BOARD OF DIRECTORS OF SOUTH ARCOT ELECTRICITY DISTRIBUTION CO LIMITED VS. N K MOHAMMAD KHAN [REFERRED]
VEGOILS PRIVATE LIMITED VS. WORKMEN [REFERRED]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. WORKMEN [REFERRED]
JITENDRA SINGH RATHOR VS. BAIDYANATH AYURVED BHAWAN LIMITED [REFERRED]
BHEL WORKERS ASSOCIATION HARDWAR BHARAT HEAVY ELECTRICALS KARAMCHARI SANGH REGD RANIPUR HARDWAR EMPLOYEES OF LAL JHANDA NATIONAL FERTILIZER LIMITED MAZDOOR UNION VS. UNION OF INDIA [REFERRED]
GUJARAT ELECTRICITY BOARD THERMAL POWER STATION UKAI GUJARAT VS. HIND MAZDOOR SABHA [REFERRED]
CIPLA LIMITED VS. MAHARASHTRA GENERAL KAMGAR UNION [REFERRED]
SIRPUR PAPER MILLS LTD VS. INDUSTRIAL TRIBUNAL ANDHRA PRADESH [REFERRED]
MANAGEMENT OF SINGARENI COLLIERIES LTD VS. INDUSTRIAL TRIBUNAL C HYDERABAD [REFERRED]
SK ALI VS. M D BHARAT HEAVY PLATES and VESSELS LTD [REFERRED]
HINDUSTAN COCA COLA BVERGES P LTD VS. AUTHORITY UNDER A P SHOPS AND ESTABLISHMENT ACT [REFERRED]
EIFCO OIL ENGINE INDUSTRIES COIMBATORE VS. LABOUR COURT COIMBATORE AND ANOTHER [REFERRED]