B KRISHNA REDDY Vs. M D SUDHEENDRA RAO

JUDGEMENT

(1.) THIS Court on 27-2-2009 ordered urgent notice.

(2.) SRI K. Rathangapani Reddy, the learned Counsel representing the 1st respondent/contesting respondent entered appearance.

(3.) HEARD Sri Hanumantha Rayudu, the learned Counsel representing the revision Petitioner and Sri Rathangapani Reddy, the learned Counsel representing the 1st respondent.