(1.) THIS Court ordered notice before admission on 18. 8. 2009.
(2.) 2nd respondent filed counter-affidavit and a reply affidavit also had been filed.
(3.) THIS Court issued rule nisi on 9. 10. 2009.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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