BRIJGOPAL LUMANI Vs. MOTHEY ANJA RATNA RAJKUMAR

Referred Judgements :-

COLLECTOR,LAND ACQUISITION V. DINA NATH [REFERRED TO]
MAHASAY GANESH PRASAD RAY VS. NARENDRA NATH SEN [REFERRED TO]
R S MADDANAPPA DECEASED AFTER HIM VS. CHANDRAMMA [REFERRED TO]
KOLLIPARA SRIRAMULU DEAD VS. T ASWATHA NARAYANA DEAD [REFERRED TO]
MURLIDHAR AGGARWAL MURLIDHAR AGGARWAL VS. STATE OF UTTAR PRADESHS:RAM AGYAN SINGH [REFERRED TO]
MANDTR SITA RAMJI VS. I T GOVERNOR OH DELHI [REFERRED TO]
ARJUN LAL GUPTA VS. MRIGANKA MOHAN SUR [REFERRED TO]
MEENAKSHISUNDARAM GHETTIAR VS. VENKATACHALAM CHETTIAR [REFERRED TO]
BAI DOSABAI MATHURDAS GOVINDDAS VS. MATHURDAS GOVINDDAS:BAI DOSABAI [REFERRED TO]
DULAREY LODH VS. THIRD ADDITIONAL DISTRICT JUDGE KANPUR [REFERRED TO]
BRAHMVART SANATHAN DHARAM MAHA MANDAL KANPUR VS. PREM KUMAR [REFERRED TO]
GIRDHARI LAL AND SONS VS. BALBIR NATH MATHUR [REFERRED TO]
NANAKRAM KAKUBHAI AND COMPANY VS. KUNDALRAI:NATHMAL [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD PATIALA GURDIALSINGH PUNJAB STATE ELECTRICITY BOARD PATIALA VS. RAVINDER KUMAR SHARMA:PUNJAB STATE ELECTRICITY BOARD PATIALA:RAVINDER KUMAR SHARMA [REFERRED TO]
TELECOMMUNICATION RESEARCH CENTRE SCIENTIFIC OFFICERS CLASS 1 ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
RAM SARUP GUPTA VS. BISHUN NARAIN INTER COLLEGE [REFERRED TO]
SAMAR SINGH VS. KEDAR NATH ALIAS K N SINGH [REFERRED TO]
ACHAL REDDY VS. RAMAKRISHNAREDDIAR [REFERRED TO]
GITARANI PAUL VS. DIBYENDRA KUNDU ALIAS DIBYENDRA KUMAR KUNDU [REFERRED TO]
A ONE GRANITES VS. STATE OF UTTAR PRADESH [REFERRED TO]
FUERST DAY LAWSON LIMITED VS. JINDAL EXPORT LIMITED [REFERRED TO]
SHRIMANT SHAMRAO SURYAVANSHI VS. PRALHAD BHAIROBA SURYAVANSHI [REFERRED TO]
MOOT CHAND BAKHRU V. ROHAN [REFERRED TO]
NUTAN KUMAR VS. IIND ADDITIONAL DISTRICT JUDGE [REFERRED TO]
R V E VENKATACHALA GOUNDER VS. ARULMIGU VISWESARASWAMI AND V P TEMPLE [REFERRED TO]
T ANJANAPPA VS. SOMALINGAPPA [REFERRED TO]
PECLDA MADDILETI VS. MANDLI SANJEEVU [REFERRED TO]
C RAMAIAH VS. MOHAMMADUNNISA BEGUM [REFERRED TO]
SYED MOHAMMED YAHYA QUADRL VS. DISTRICT COLLECTOR NALGONDA [REFERRED TO]
NADIKATLA NARAYANA SWAMY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
K VENKATESWARLU VS. K PEDDA VENKAIAH [REFERRED TO]
SIVISHI ASSOCIATES VS. JAGADEESHWARI AGENCIES [REFERRED TO]
S PALANIVELU VS. K VERADAMMAL [REFERRED TO]