KAVERI AGENCIES ADONI Vs. PAWAN FINANCIERS ADONI

JUDGEMENT

(1.) These matters are coming up for admission.

(2.) Sri K. Sita Ram having lodged caveat on behalf of the respondent entered appearance in CRP No.3207 of 2009.

(3.) The revision petitioner filed the Civil Revision Petition No.3207 of 2009 i.e., defendant in the suit, being aggrieved by an order dated 15.4.2004 made in IA No.192 of 2009 in OS 71 of 2004, on the file of the Senior Civil Judge, Adoni.