LAWS(APH)-2009-2-81

TADKAPALI SHANKAR Vs. RAMASWAMY

Decided On February 02, 2009
TADKAPALI SHANKAR Appellant
V/S
RAMASWAMY Respondents

JUDGEMENT

(1.) THIS Court ordered notice on 28. 8. 2008

(2.) SRI Kowturu Vinay Kumar, learned counsel entered appearance on behalf of respondent No. 1.

(3.) THE matter is coming up 'tor admission".