LAWS(APH)-2009-2-73

PARACHURI JAYARAMA NAIDU Vs. PARACHURI NAGESWARA NAIDU

Decided On February 24, 2009
PARACHURI JAYARAMA NAIDU Appellant
V/S
PARACHURI NAGESWARA NAIDU Respondents

JUDGEMENT

(1.) HEARD Sri M. Venkataramana Reddy, learned counsel representing the petitioners and Sri T. C. Krishnan, learned counsel representing the respondent.

(2.) THE present transfer C. M. P is filed under Section 24 of the Code of Civil procedure, hereinafter for short referred to as 'the Code' for the purpose of convenience, praying for withdrawal of O. S. No. 129 of 2005 on the file of principal Senior Civil Judge, Chittoor and transfer the same to the Additional senior Civil Judge's Court, Chittoor, for joint trial along with O. S. No. 456 of 2007 and to pass such other suitable orders.

(3.) THIS Court ordered notice on 24. 11. 2008 and granted interim stay in c. M. P. No. 671 of 2008.