S MALLESH Vs. GOVERNMENT OF ANDHAR PRADESH

Referred Judgements :-

KONDURU RAMANA REDDY AND OTHERS V. STATE OF A.P. AND ANOTHER [REFERRED TO]
NEVILLE V. LONDON EXPRESS NEWSPAPERS LTD [REFERRED TO]
HARIHAR MAHAPATRA AND OTHERS V. HARI OTHA AND OTHERS [REFERRED TO]
DEVENDER PRASAD GUPTA V. STATE OF BIHAR [REFERRED TO]
SAHEBGOUDA AND OTHERS V. OGEPPA AND OTHERS [REFERRED TO]
G VEERAPPA PILLAI PROPRIETOR SATHI VILASBUS SERVICE PORAYAR TANJORE DISTRICT MADRAS VS. RAMAN AND RAMAN LTD [REFERRED TO]
SRIMATI RAJ LAKSHMI DASI VS. BANAMALI SEN [REFERRED TO]
K S RASHID AND SON VS. INCOME TAX INVESTIGATION COMMISSION [REFERRED TO]
DARYAO HURMAT S O SATWA MAHENDRA LAL JAINI ROOP CHAND BRUHAN KUMAR SADASHIV RAMCHANDRA DALVI VS. STATE OF UTTAR PRADESH [REFERRED TO]
VITHAL YESHWANT JATHAR VS. SHIKANDARKHAN MAKHTUMKHAN SARDESAI [REFERRED TO]
ADDANKI TIRUVENKATA THATA DESIKA CHARYULU SINCE DECEASED AND AFTER HIM HIS LEGAL REPRESENTATIVES VS. STATE OF ANDHRA PRADESH [REFERRED TO]
GADDE VENKATESWARA RAO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
DHULABHAI VS. STATE OF MADHYA PRADESH [REFERRED TO]
DEWAJI VS. GANPATLAL [REFERRED TO]
MUSAMIA IMAM HAIDER BAX RAZVI VS. RABARI GOVINDBHAI RATNABHAI [REFERRED TO]
CHAMPALAL BINANI VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
NARINDER CHAND HEM RAJ AND VS. LT GOVERNOR ADMINISTRATOR UNION TERRITORY HIMACHAL PRADESH [REFERRED TO]
LAL CHAND VS. RADHA KRISHAN [REFERRED TO]
CORPORATION OF THE CITY OF BANGALORE VS. M PAPAIAH [REFERRED TO]
BAL KISHAN VS. DELHI ADMINISTRATION [REFERRED TO]
SULOCHANAAMMA VS. NARAYANAN NAIR [REFERRED TO]
SAWARNI VS. INDER KAUR [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. KESHAV RAM [REFERRED TO]
BALESHWAR TEWARI VS. SHEO JATAN TIWARY [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MANJETI LAXMI KANTHA RAO D [REFERRED TO]
RAME GOWDA VS. VARADAPPA NAIDU [REFERRED TO]
STATE OF ANDHRA PRADESH VS. PRAMEELA MODI [REFERRED TO]
PALACHARALA HYMAVATHAMMA VS. REVENUE DIVISIONAL OFFICER PARVATIPURAM [REFERRED TO]
VIJAYABHARATHI Y VS. Y MANIKYAMMA [REFERRED TO]
SAJANA GRANITES MADRAS VS. MANDUVA SRINIVASA RAO [REFERRED TO]
B G LAXMAN DIED VS. JOINT COLLECTOR RANGAREDDY DIST [REFERRED TO]
RANI SUNDARAMMANI VS. GOVT OF A P REVENUE DEPARTMENT [REFERRED TO]
A M MANI VS. KERALA STATE ELECTRICITY BOARD [REFERRED TO]
A R R M V ARUNACHELLAM CHETTY VS. VENKATACHALAPATHI GURUSVAMIGAL [REFERRED TO]