MEDASANI RAMESH BABU Vs. MEDASANI HYMAVATHI

JUDGEMENT

(1.) HEARD Sri Ramakrishna, representing sri V. Hari Haran, learned counsel for appellants in all these civil miscellaneous appeals and Sri A. Narasimha Rao, representing Sri K. Ramesh Chowdary, learned counsel representing respondents.

(2.) C. M. A. NO. 215 of 2008 is filed by the appellant as against an order made in i. A. No. 791 of 2007 in A. S. No. 202 of 2007 on the file of VII Additional District and sessions Judge (Fast Track Court), vijayawada.

(3.) C. M. A. NO. 216 of 2008 is filed by the appellant as against an order made in i. A. No. 792 of 2007 in A. S. No. 202 of 2007 on the file of VII Additional District and sessions Judge (Fast Track Court), vijayawada.