K RAMCHANDRA RAO Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

TOTA LACHHAIAH V. DISTRICT PANCHAYAT OFFICER,GUNTUR AND ANOTHER [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
GANGA BAI VS. VIJAY KUMAR [REFERRED TO]
YOUNUS VS. LT GOVERNOR DELHI [REFERRED TO]
T Venkateswara Rao VS. State of Andhra Pradesh [REFERRED TO]
ALJAPUR GANGA MOHAN VS. DISTRICT PANCHAYAT OFFICER NIZAMABAD DISTRICT NIZAMABAD [REFERRED TO]
VASAM KOTAYYA VS. S RAYAVARAM GRAM PANCHAYAT S RAYAVARAM MANDAL VISAKHAPATNAM DISTRICT [REFERRED TO]
KAIKHUSROO PHIROZSHAH DOCTOR VS. STATE OF BOMBAY [REFERRED TO]