KAVERI AGENCIES Vs. PAWAN FINANCIERS

JUDGEMENT

(1.) These matters are coming up for admission.

(2.) Sri K. Sita Ram having lodged caveat on behalf of the respondent entered appearance in C.R.P. 3207 of 2009.

(3.) The Revision Petitioner filed the Civil Revision Petition No.3207 of 2009 i.e., defendant in the suit, being aggrieved by an order dated 15-04-2009 made in LA. 192 of 2009 in O.S.71 of 2004, on the file of the Senior Civil Judge, Adoni.