(1.) HEARD Sri Jithender Rao veera Malla and Sri Rama Rao Ghanta, counsel representing the parties.
(2.) THIS Court ordered Notice Before admission on 24. 2. 2009 and granted interim stay for a limited period.
(3.) THE matter is coming up for admission.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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