A RAMASWAMY DIED Vs. K RAMA MURTHY DIED

Referred Judgements :-

PRINTERS MYSORE PRIVATE LIMITED VS. POTHAN JOSEPH [REFERRED TO]
STATE OF UTTAR PRADESH VS. JANKI SARAN KAILASH CHANDRA [REFERRED TO]
RAMJI DAYAWALA AND SONS PRIVATE LIMITED VS. INVEST IMPORT [REFERRED TO]
FOOD CORPORATION OF INDIA VS. YADAV ENGINEER AND CONTRACTOR [REFERRED TO]
GENERAL ELECTRIC CO VS. RENUSAGAR POWER CO [REFERRED TO]
RACHAPPA GURUDAPPA BIJAPUR VS. GURUDIDDAPPA NURANDAPPA [REFERRED TO]
I T C LIMITED VS. GEORGE JOSEPH FERNANDES [REFERRED TO]
SADHU SINGH GHUMAN VS. FOOD CORPORATION OF INDIA [REFERRED TO]
STATE OF GUJARAT VS. GHANSHYAM SALT WORKS [REFERRED TO]
SHRI RAM SHAH VS. MASTAN SINGH [REFERRED TO]
KUNTA MALLA REDDY VS. SOMA SRINIVAS REDDY [REFERRED TO]
K BAPINEEDU VS. K ANITHA [REFERRED TO]
A C RAMANATHAM NAIDU VS. B SUBBARAMI REDDY [REFERRED TO]
CORAMANDAL MARKETING INDIA PRIVATE LIMITED VS. ANDHRA PRADESH LIGHTING LIMITED [REFERRED TO]
SUPER THERMAL POWER PROJECT VS. GOURLSETHL SATYAVATHL [REFERRED TO]
BRIJ GOPAL BINANI VS. SREELAL BINANI [REFERRED TO]
MALLESHAPPA YELLAPPA KOLKAR VS. Y B KOLKAR AND SONS [REFERRED TO]
SREENIVASALU CHETTIAR VS. PARTHASARATHI NAIDU [REFERRED TO]
MARY MANHARLAL RATANLAL VAKIL VS. WADHWA SALES CORPORATIONNAGPUR [REFERRED TO]
BHANWARLAL VS. INSAF ALI [REFERRED TO]
BHONRILAL HIRALAL VS. PRABHU DAYAL [REFERRED TO]
RAM NARESH KUMAR SINGH VS. FOOD CORPORATION OF INDIA LTD [REFERRED TO]