(1.) This revision is directed against the judgment dated 31-1-1996 in CC No. 96/1993 on the file of the III Addl. Munsif Magistrate, Ongole.
(2.) The Sub-Inspector of Police, Naguluppalgpadu Police Station filed charge-sheet against the revision petitioner Kaki Venkatarao, who was working as Sub-Post Master, Naguluppalapadu Sub-Post Office, for the offences under Sections 409, 477-A and 463 IPC alleging that on 6-9-1989 the Asst. Superintendent of Post Offices inspected Sub-Post Office and found that the accused fabricated and falsified the accounts and misappropriated the amounts deposited by the customers.
(3.) On behalf of prosecution, 13 witnesses were examined as P.Ws 1 to 13 and marked Exs, P-1 to P-171. The defence of the petitioner was of a total denial and none were examined on his behalf.