LAWS(APH)-1998-11-8

KILLAMSETTI NARAYANA RAO Vs. AJANTHA REAL ESTATE SRIKAKULAM

Decided On November 23, 1998
KILLAMSETTI NARAYANA RAO Appellant
V/S
AJANTHA REAL ESTATE, A REGISTERED FIRM Respondents

JUDGEMENT

(1.) The order of the Additional Senior Civil Judge, Srikakulam issued in LA. No. 135 of 1998 in O.S.No. 122 of 1996 dated 13-10-1998 is impugned in this revision.

(2.) From the above order it is seen that one V. Sarveswararao claiming to be the Managing Partner of the plaintiff firm i.e., Ajantha Real Estate, filed I.A.NO. 135 of 98 seeking amendment of the plaint schedule and after giving an opportunity to the appellants herein, that application was allowed by the Additional Senior Civil Judge by order dt. 13-10-98.

(3.) Heard both the learned Counsel.