LAWS(APH)-2018-8-79

PARAKALA MURALI Vs. MADHAVANENI HANMANTH RAO

Decided On August 21, 2018
Parakala?Murali Appellant
V/S
Madhavaneni Hanmanth Rao Respondents

JUDGEMENT

(1.) The plaintiff in O.S.No.41 of 2011 in the Court of the Senior Civil Judge, Peddapalli Is the revision petitioner.

(2.) The plaintiff filed an application under Order 7 Rule 14 Civil P.C. seeking leave to file the documents described therein.

(3.) The learned trial Judge dismissed the application by recording the following findings: