KONTHAM ANJI REDDY Vs. NIMMAGUDEM LAXMAIAH

Referred Judgements :-

SEETHARAMAMMA V. BADNATH HERIJA [REFERRED TO]
K.BALREDDY VS. T.NARAYANA REDDY [REFERRED TO]
KOTAIAH VS. PROPERTY ASSOCIATTON OF THE BAPTIST CHURCHES PRIVATE LIMITED [REFERRED TO]
BAHADUR SINGH VS. SHANGARA SINGH [REFERRED TO]
STATE OF ANDHRA PRADESH VS. S VISHWANATHA RAJU [REFERRED TO]
PONNALA NARSING RAO VS. NALLOLLA PANTAIAH [REFERRED TO]
IBRAHIMPATNAM TALUK VYAVASAYA COLLIE SANGHAM VS. K SURESH REDDY [REFERRED TO]
BODDAM NARSIMHA VS. HASAN ALI KHAN [REFERRED TO]
STATE OF A P VS. T YADAGIRI REDDY [REFERRED TO]
BANDI KRISHNAMURTHY VS. PASUPULETI VENKATESAM [REFERRED TO]
CHIMMAPUDI SUBRAHMANYAM VS. GADIPALLI NARASIMHAIAH [REFERRED TO]
VENKANNA VS. PICHIKUNTAL BUCHAMMA [REFERRED TO]
CHINNABOINI NARASAIAH VS. TAHSILDAR MAHABUBABAD WARANGAL DISTRICT [REFERRED TO]
SADA VS. TAHSILDAR UTNOOR [REFERRED TO]
MANDA YADAGIRI VS. GUJJULAVENKAT REDDY [REFERRED TO]
NERELLA JANIAH VS. BAIRAM SAIGA [REFERRED TO]