NAWAB MIR BARKAT ALI KHAN WALESHAN BAHADUR Vs. PRINCESS MANOLYA JAH, DULKADIR SOKAK, ADALI CIKMAZI NO 9, ARNAVUTKOY, ISTANBUL, TURKEY & ANOTHER

Referred Judgements :-

MANGAN LAL DEOSHI V. MOHAMMAD MOINUL HAQUE [REFERRED TO]
M.CHENNA BASAMMA VS. M.V.BHADRAIAH [REFERRED TO]
SHIVARAM DODANNA SHETTY VS. SOU. SHARMILA SHIVARAM SHETTY [REFERRED TO]
K.B. SAHA AND SONS PVT LTD VS.DEVELOPMENT CONSULTANT LIMITED [REFERRED TO]
PHOOL PATTI V. RAM SINGH [REFERRED TO]
PARIJAT VINOD KANETKAR V. MALIKA PARIJAT KANETKAR [REFERRED TO]
M L ABDUL JABBAR SAHIB VS. M V VENKATA SASTRI AND SONS [REFERRED TO]
JUPUDI KESAVA RAO VS. PUL WARTHI VENKATA SUBBARAO [REFERRED TO]
BHARAT SINGH VS. MANAGEMENT OF NEW DELHI TUBERCULOSIS CENTRE NEW DELHI [REFERRED TO]
BHOOP SINGH VS. RAM SINGH MAJOR [REFERRED TO]
SOM DEV VS. RATI RAM [REFERRED TO]
K RAGHUNANDAN VS. ALI HUSSAIN SABIR [REFERRED TO]
CENTRAL BANK OF INDIA VS. STATE OF KERALA [REFERRED TO]
PHOOL PATTI VS. RAM SINGH [REFERRED TO]
REVANASIDDAPPA VS. MALLIKARJUN [REFERRED TO]
PULLURU VAJRAMMA VS. MORE AGAIAH [REFERRED TO]
JAMUNABAI VS. SHARADABAI [REFERRED TO]
RACHAKONDA RAMAKOTESWARA RAO VS. MANOHAR FUEL CENTRE NEREDUCHERLA KHAMMAM [REFERRED TO]
BOLLEDDULA LAKSHMI DEVI VS. BOLLEDDULA PAPANNA [REFERRED TO]
BEEPATHUMMA VS. MOHAMED NAKOOR MEERA ROWTHER [REFERRED TO]
ROMILA JAIDEV SHROFF VS. JAIDEV RAJNIKANT SHROFF [REFERRED TO]
INDRA KUMAR PATODIA VS. RELIANCE INDUSTRIES LTD [REFERRED TO]
SHIVANAND DAMODAR SHANBHAG VS. SUJATA SHIVANAND SHANBHAG [REFERRED TO]
GOLLA DHARMANNA VS. SAKARI POSHETTY [REFERRED TO]
MADHVI SHRMA VS. PUSHPENDRA SHARMA [REFERRED TO]
MOHD. NADIM VS. TALIYA FATIMA @ SHAMA PARVEEN [REFERRED TO]
SHRI SHIVRAM DODANNA SHETTY VS. SOU. SHARMILA SHIVRAM SHETTY [REFERRED TO]