ACPE INFRASTRUCTURES PVT. LTD. Vs. STATE OF ANDHRA PRADESH, DEPARTMENT OF MUNICIPAL ADMINISTRATION AND OTHERS

Referred Judgements :-

GANGES MANUFACTURING CO. V. SURAJMULI [REFERRED TO]
CENTRAL LONDON PROPERTY TRUST LIMITED V. HIGH TREES HOUSE LIMITED [REFERRED TO]
M/S. S.V.A. STEEL RE-ROLLING MILLS LTD. [REFERRED TO]
PAWAN ALLOYS AND CASTING PVT. LTD. MEERUT V. P.P. STATE ELECTRICITY BOARD [REFERRED TO]
COLLECTOR OF BOMBAY VS. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY [REFERRED TO]
UNION OF INDIA VS. ANGLO AF GHAN AGENCIES CIVIL APPEALS NOS 973 TO 975 OF 1967 THE UNION OF INDIA IN ALL THE APPEALS APPELLANT V OM PRAKASH [REFERRED TO]
JASHBHAI CHUNIBHAI PATEL VS. ANVERBEG A MIRZA [REFERRED TO]
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED VS. ULHASNAGAR MUNICIPAL COUNCIL [REFERRED TO]
ERUSIAN EQUIPMENT AND CHEMICALS LIMITED UNION OF INDIA VS. STATE OF WEST BENGAL:A K MITHIBORWALA [REFERRED TO]
AMALGAMATED ELECTRICITY COMPANY LIMITED VS. JALGAON BOROUGH MUNICIPALITY [REFERRED TO]
MOTILAL PADAMPAT SUGAR MILLS COMPANY LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
JIT RAM SHIV KUMAR VS. STATE OF HARYANA [REFERRED TO]
JIT RAM SHIV KUMAR VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. GODFREY PHILIPS INDIA LIMITED :INDIA TOBACCO COMPANY LIMITED :VAZIR SULTAN TOBACCO COMPANY LIMITED [REFERRED TO]
HARMINDER SINGH ARORA VS. UNION OF INDIA [REFERRED TO]
BAKUL OIL INDUSTRIES VS. STATE OF GUJARAT [REFERRED TO]
RAGHUNATH THAKUR VS. STATE OF BIHAR [REFERRED TO]
BAREILLY DEVELOPMENT AUTHORITY VS. AJAI PAL SINGH [REFERRED TO]
BAREILLY DEVELOPMENT AUTHORITY VS. AJAI PAL SINGH [REFERRED TO]
BIHAR STATE ELECTRICITY BOARD PATNA VS. GREEN RUBBER INDUSTRIES [REFERRED TO]
ANDHRA STEEL CORPORATION LIMITED VS. ANDHRA PRADESH STATE ELECTRICITY BOARD [REFERRED TO]
ASSISTANT EXCISE COMMISSIONER VS. ISSAC PETER [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
KASINKA TRADING VS. UNION OF INDIA [REFERRED TO]
D C M LIMITED VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. BRIDGE AND ROOF COMPANY INDIA LIMITED [REFERRED TO]
SHRIJEE SALES CORPORATION VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. GODHAWANI BROTHERS [REFERRED TO]
PAWAN ALLOYS AND CASTING PVT LIMITED MEERUT VS. U P STATE ELECTRICITY BOARD [REFERRED TO]
SALES TAX OFFICER VS. SHREEDURGA OIL MILLS [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
STATE OF RAJASTHAN VS. MAHAVEER OIL INDUSTRIES [REFERRED TO]
MODERN STEEL INDUSTRIES VS. STATE OF UTTAR PRADESH [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. KURIEN E KALATHIL [REFERRED TO]
VERIGAMTO NAVEEN VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
NATIONAL HIGHWAY AUTHORITY OF INDIA VS. GANGA ENTERPRISES [REFERRED TO]
BANNARI AMMAN SUGARS LTD VS. COMMERCIAL TAX OFFICER [REFERRED TO]
KISAN SAHKARI CHINI MILLS LTD VS. VARDAN LINKERS [REFERRED TO]
PIMPRI CHINCHWAD MUNICIPAL CORPORATION VS. GAYATRI CONSTRUCTION COMPANY [REFERRED TO]
NATIONAL SAMPLE SURVEY ORGANISATION VS. CHAMPA PROPERTIES LTD [REFERRED TO]
STATE OF BIHAR VS. KALYANPUR CEMENTS LTD [REFERRED TO]
HINDUSTAN PETROLEUM CORPN LTD VS. SUPER HIGHWAY SERVICES [REFERRED TO]
ZONAL MANAGER VS. DEVI ISPAT LTD [REFERRED TO]
UNION OF INDIA VS. TANTIA CONSTRUCTION PVT LTD [REFERRED TO]
PATEL ENGINEERING LIMITED VS. UNION OF INDIA [REFERRED TO]
SUPERINTENDING ENGINEER VS. PIONEER BUILDERS [REFERRED TO]
KATTA RAMESH VS. BRANCH MANAGER STATE BANK OF INDIA [REFERRED TO]
TRIMEX INDUSTRIES LIMITED,REPRESENTED BY ITS MANAGER VS. A.P. MINERAL DEVELOPMENT CORPORATION LTD [REFERRED TO]
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT VS. DIAMOND AND GEM DEVELOPMENT CORPORATION LTD [REFERRED TO]
IBC LTD. VS. A.P.MINERAL DEVELOPMENT CORPORATION LTD. [REFERRED TO]
RISHI KIRAN LOGISTICS PVT. LTD. VS. BOARD OF TRUSTEES OF KANDLA PORT TRUST [REFERRED TO]
GORKHA SECURITY SERVICES VS. GOVT. OF NCT OF DELHI [REFERRED TO]
JOSHI TECHNOLOGIES INTERNATIONAL INC VS. UNION OF INDIA [REFERRED TO]
DBM GEOTECHNICS & CONSTRUCTIONS PVT. LTD. VS. UNION OF INDIA [REFERRED TO]
MS.EXOTIC GRANITES EXPORTS VS. STATE OF TELANGANA [REFERRED TO]