COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX, HYDERABAD-III COMMISSIONERATE Vs. AMRUTANJAN HEALTH CARE LTD

Referred Judgements :-

M A JABBAR VS. COMMISSIONER OF INCOME TAX ANDHRA PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX BIHAR PATNA VS. SAHU JAIN LIMITED [REFERRED TO]
PATNAK AND COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX ORISSA [REFERRED TO]
SINKHAI SYNTHETICS AND CHEMICALS PVT LIMITED VS. COLLECTOR OF CENTRAL EXCISE AURANGABAD [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE CHENNAI VS. T V S SUZUKI LIMITED HOSUR [REFERRED TO]
SAHAKARI KHAND UDYOG MANDAL LTD VS. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS [REFERRED TO]
STATE OF MAHARASHTRA VS. SWANSTONE MULTIPLEX CINEMA P LTD [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. CUPRO INDUSTRIAL CORPORATION [REFERRED TO]