SHAIK IBRAHEEM Vs. STATE OF ANDHRA PRADESH REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD

Referred Judgements :-

STATE OF KERALA VS. M M MATHEW [REFERRED TO]
MODAN SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF UTTAR PRADESH VS. KRISHNA GOPAL [REFERRED TO]
MOHAMMAD ASLAM VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF PUNJAB VS. NABI DIN [REFERRED TO]
ANTER SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
RAMESHBHAI MOHANBHAI KOLI VS. STATE OF GUJARAT [REFERRED TO]
RAMNARESH VS. STATE OF CHHATTISGARH [REFERRED TO]
GODDWGUDEM VADENNA VS. STATE OF A P [REFERRED TO]
SURESH SAKHARAM NANGARE VS. STATE OF MAHARASHTRA [REFERRED TO]
MUNISH MUBAR VS. STATE OF HARYANA [REFERRED TO]
RAJ KUMAR SINGH @ RAJU @ BATYA VS. STATE OF RAJASTHAN [REFERRED TO]
SUJIT BISWAS VS. STATE OF ASSAM [REFERRED TO]
PHULA SINGH VS. STATE OF HIMACHAL PRADESH [REFERRED TO]